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[Cites 0, Cited by 0] [Section 86(7)] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(7)(b) in Jharkhand Panchayat Raj Act, 2001

(b)Every Zila Parishad shall have power to spend such amount as it considers proper for achievement of the objectives of this Act;