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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)all ports and terminals in which oil other than crude oil in bulk is loaded at an average quantity of more than one thousand tonnes per day;