Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(d) in The Prevention Of Cruelty To Animals Act, 1313 F

(d)kills any animals in a cruel manner other than that accepted and recognzied or ill-treats it,