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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(1)(c) in The M.P. Madhyastham Adhikaran Regulations, 1985

(c)note on the right hand top corner of the document, in red ink, the value of the label or labels, which it bears, and initial such note.