Section 306(a) in Chennai City Municipal Corporation Act, 1919
(a)construct approaches, entrances, passages, gates, drains and cesspits for such market and provide it with latrines [of such description and in such position and number as the commissioner may think fit] [Inserted by section 15 of the Madras City Municipal (Amendment) Act, 1936 (Tamil Nadu Act X of 1936).];
