Section 3(f) in The National Capital Region Planning Board Rules, 1985
(f)(i)two members (to be nominated by the Government on the recommendation of the State of Haryana);(ii)two members (to be nominated by the Government on the recommendation of State of Rajasthan);(iii)two members (to be nominated by the Government on the recommendation of the State of Uttar Pradesh);(iv)two members (to be nominated by the Government on the recommendation of the Administrator of the Union Territory);
