Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(i) in Kerala Toddy Workers' Welfare Fund Act, 1969 (i)"scheme" means [the scheme] [Substituted 'a scheme' by Act No. 31 of 1978.] framed under this Act;
