Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31A] [Entire Act] State of Tamilnadu - Subsection Section 31A(b) in Tamil Nadu Municipal Service Rules, 1970 (b)The seniority of a person appointed on such transfer is to be fixed just below the person who is the junior most in the respective category in any of the Tamil Nadu Municipal Services.
