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State of Uttar Pradesh - Section

Section 20 in Rules under the United Provinces Excise Act, 1910

20. Modes of consumptions.

- For ordinary consumption Bhang is ground to a paste and drunk after mixing water usually with sugar and digestive condiments and sometimes with an admixture of more powerful intoxicants. Bhang is also sometimes smoked. Ganja and Charas are usually smoked.C-Opium