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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(i) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(i)in so far as it relates to the amount paid by the Tribunal under section 32; or