Allahabad High Court
Kashi Naresh @ Ram Naresh Shukla vs State Of U.P. on 11 January, 2010
Author: Ra° Mani Chauhan
Bench: Ra° Mani Chauhan
Court No. - 20 Case :- BAIL No. - 2813 of 2008 Petitioner :- Kashi Naresh @ Ram Naresh Shukla Respondent :- State Of U.P. Petitioner Counsel :- Shubhra Kumar Respondent Counsel :- GoVt.AdVocate Hon'ble Ra° Mani Chauhan,J.
None turned up on behalf of the applicant to press this bail application despite the list has been revised.
The application is, therefore, rejected for want of prosecution.
Order Date :- 11.1.2010 Renu