Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Bihar - Subsection Section 53(c) in The Bihar and Orissa Local Self-Government Act, 1885 (c)any contribution made by the District Board under Part III of this Act. [* * *] [The word 'and' at the end of this sub-clause, repealed by B. and O. Act 1 of 1923.]
