Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72A(1)] [Section 72A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72A(1)(i) in The M.P. Factories Rules, 1962

(i)Possesses recognised degree in any branch of engineering or technology and has had practical experience of working in a factory in a supervisory capacity for a period of not less than 2 years; or