Supreme Court - Daily Orders
S.V. Joshi vs State Of Karnataka . on 12 January, 2010
Author: Chief Justice
Bench: Chief Justice
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ITEM NOS.102,103,104, COURT NO.1 SECTION X
104(A),104(B)&105(MM)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 259 OF 1994 etc.
S.V. JOSHI & ORS. Petitioner(s)
VERSUS
STATE OF KARNATAKA & ORS. Respondent(s)
W.P.(C)Nos.242/1988 etc.
W.P.(C)No.751/1990 etc.
SLP(C)Nos.14245/2004 etc.
SLP(C)No.7553/2007 &
C.A.No.6045/2002 etc.
Date: 12/01/2010 These Petitionsa/appeals were mentioned today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE DEEPAK VERMA
HON’BLE DR. JUSTICE B.S. CHAUHAN
For Petitioner(s) Ms. Kiran Suri,Adv.
For Respondent(s) Mr.Viduthilai,Sr.Adv.(Mentioned by)
Mr.V.G.Pragasam, Adv.
Mr. Sanjay R. Hegde,Adv.
Mr. P.K. Manohar ,Adv
Mrs. Kirti Renu Mishra ,Adv
Mr. E.C. Vidya Sagar ,Adv
Mr.R.Nedumaran, Adv.(Mentioned by)
UPON hearing counsel the Court made the following
O R D E R
As requested, list after four weeks.
(G.V.Ramana) (Veera Verma) Court Master Court Master