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Supreme Court - Daily Orders

Satya Prakash Bagla vs Evaan Holdings Pvt. Ltd on 15 April, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                   1

     ITEM NO.34+42                           COURT NO.1                   SECTION XIV

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (C)   No.    4534/2025

     [Arising out of impugned final judgment and order dated 12-02-2025
     in LPA No. 1081/2024 passed by the High Court of Delhi at New
     Delhi]

     SATYA PRAKASH BAGLA                                             Petitioner(s)

                                                 VERSUS

     EVAAN HOLDINGS PVT. LTD. & ORS.                                 Respondent(s)


     IA No. 71154/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 71150/2025 - CLARIFICATION/DIRECTION
     IA No. 42520/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 50929/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 42523/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 42521/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES WITH SLP (C) No. 4349/2025 IA No. 40785/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 41789/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 15-04-2025 This matter was called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KUMAR For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Vaibhav Manu Srivastava, AOR Mr. Apoorv Agarwal, Adv.
Signature Not Verified
Mr./Ms. Zinnea Mehta, Adv.
Digitally signed by babita pandey Date: 2025.04.16
Mr. Manav Goyal, Adv.
18:40:54 IST Reason: Ms. Ritika Gosain, Adv.
Mr. Avishkar Singhvi, Adv. Mr. Dhruv Sharma, Adv.
2
Ms. Ranjeeta Rohatgi, Adv. Mr. Keshav Sehgal, Adv. Mrs. Pragya Baghel, AOR Mr. Shivam Gaur, Adv.
Mr. Kashitij Joshi, Adv. Mr. Aryan Kumar, Adv.
Mr. Yuvraj Kashyap, Adv.
For Respondent(s) Mr. C. A. Sundaram, Sr. Adv.
Mr. Parag Tripathi, Sr. Adv. Mr. Sidhant Kumar, Adv. Mr. Annirudh Sharma, Adv. Ms. Manyaa Chandok, Adv. Ms. Ekssha Kashyap, Adv. Mr. Om Batra, Adv.
Mr. Abhishek Gupta, Adv. Mr. Sahil Tagotra, AOR Mr. V Giri, Sr. Adv.
Mr. Ramesh Babu M. R., AOR Ms. Nisha Sharma, Adv.
Mr. Sahil Tagotra, AOR Mr. V Giri, Sr. Adv.
Mr. Ramesh Babu M. R., AOR Mr. Nisha Sharma, Adv.
Mr. Arijit Maitra, Adv. Mr. Soumik Ghosal, AOR Mr. Ashutosh Chaturvedi, Adv.
UPON hearing the counsel, the Court made the following O R D E R At the request of the learned counsel for the parties, re-list in the week commencing 28.04.2025.
(BABITA PANDEY) (R.S. NARAYANAN) (AR-CUM-PS) ASSISTANT REGISTRAR