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Karnataka High Court

Siddivinayak Rural Ayurvedic Medical ... vs Union Of India on 13 July, 2021

Author: Ravi V.Hosmani

Bench: Ravi V.Hosmani

     IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH

          DATED THIS THE 13 T H DAY OF JULY, 2021

                           BEFORE

         THE HON'BLE MR.JUSTICE RAVI V.HOSMANI


         WRIT PETITION No.102428/2021 (EDN-EX)

BETWEEN:

SIDDIVINAYAK RURAL AYURV EDIC M EDICAL
COLLEGE HOSPITA L AND RESEARCH CENTRE,
HARUGERI, TQ. RA IBAG,
DIST: BELA GAVI,
R/BY ITS PRINCIPAL,
DR. DIWAKAR S/O PA PU JOS HI,
AGE: 43 YEARS ,
R/O: HARUGERI, T Q: RAIBA G,
DIST: BELA GAVI-591220.
                                               ... PETITIONER

(BY SRI. V.S .KALA SURMATH, ADV OCATE)

AND

1.     UNION OF INDIA ,
       MINISTRY OF AYURVEDA YOGA
       & NATUROPATHY, UNANI,
       SIDDA AND HOMEOPATHY (AY USH)
       AYUSH BHAWAN , "B" BLOCK GPO COMPLEX,
       INA, NEW-D ELHI- 1100023,
       R/BY ITS SECRETA RY.

2.     THE RAJIV GANDHI UNIVERSITY OF
       HEALTH SCIENCES , KARNATAKA, 4 T H BLOCK ,
       JAYANAGAR, BENGALURU- 5600041,
       R/BY ITS REGISTRAR.
                                             ... RES PONDENTS
                                  2




    THIS WRIT PETITI ON IS FILED UNDER ARTICLES 226 A ND
227 OF THE CON STITUTION OF IN DIA PRAYING T O DIRECT
RESPOND ENT    NO.1    AND     2    TO    CONSID ER    THE
REPRES ENATATION DATED 21.04.2021 AND 30.06.2021 VIDE
ANNEXURE-F   BEARING    NO.SV RA MC/2079/ 21/2020-21  AND
ANNEXURE-H    BEARING     NO.SV RAMC/2123/ 21/     2020-21
RESPECTIVELY AN D CONSEQUENTLY ANNOUNCE THE RESULT
AND ETC.

    THIS WRIT PETI TION COMING ON FOR PRELIMINARY
HEARING THIS DA Y, THE COURT , MA DE THE FOLLOWIN G:

                           ORDER

Learned counsel for petitioner submits that necessary application would be filed for correction in the order dated 24.06.2021 passed in W.P.No.102139/2021 and would not press the present writ petition.

2. With such liberty, this petition is disposed of.

SD/-

JUDGE CLK