Karnataka High Court
Siddivinayak Rural Ayurvedic Medical ... vs Union Of India on 13 July, 2021
Author: Ravi V.Hosmani
Bench: Ravi V.Hosmani
IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH
DATED THIS THE 13 T H DAY OF JULY, 2021
BEFORE
THE HON'BLE MR.JUSTICE RAVI V.HOSMANI
WRIT PETITION No.102428/2021 (EDN-EX)
BETWEEN:
SIDDIVINAYAK RURAL AYURV EDIC M EDICAL
COLLEGE HOSPITA L AND RESEARCH CENTRE,
HARUGERI, TQ. RA IBAG,
DIST: BELA GAVI,
R/BY ITS PRINCIPAL,
DR. DIWAKAR S/O PA PU JOS HI,
AGE: 43 YEARS ,
R/O: HARUGERI, T Q: RAIBA G,
DIST: BELA GAVI-591220.
... PETITIONER
(BY SRI. V.S .KALA SURMATH, ADV OCATE)
AND
1. UNION OF INDIA ,
MINISTRY OF AYURVEDA YOGA
& NATUROPATHY, UNANI,
SIDDA AND HOMEOPATHY (AY USH)
AYUSH BHAWAN , "B" BLOCK GPO COMPLEX,
INA, NEW-D ELHI- 1100023,
R/BY ITS SECRETA RY.
2. THE RAJIV GANDHI UNIVERSITY OF
HEALTH SCIENCES , KARNATAKA, 4 T H BLOCK ,
JAYANAGAR, BENGALURU- 5600041,
R/BY ITS REGISTRAR.
... RES PONDENTS
2
THIS WRIT PETITI ON IS FILED UNDER ARTICLES 226 A ND
227 OF THE CON STITUTION OF IN DIA PRAYING T O DIRECT
RESPOND ENT NO.1 AND 2 TO CONSID ER THE
REPRES ENATATION DATED 21.04.2021 AND 30.06.2021 VIDE
ANNEXURE-F BEARING NO.SV RA MC/2079/ 21/2020-21 AND
ANNEXURE-H BEARING NO.SV RAMC/2123/ 21/ 2020-21
RESPECTIVELY AN D CONSEQUENTLY ANNOUNCE THE RESULT
AND ETC.
THIS WRIT PETI TION COMING ON FOR PRELIMINARY
HEARING THIS DA Y, THE COURT , MA DE THE FOLLOWIN G:
ORDER
Learned counsel for petitioner submits that necessary application would be filed for correction in the order dated 24.06.2021 passed in W.P.No.102139/2021 and would not press the present writ petition.
2. With such liberty, this petition is disposed of.
SD/-
JUDGE CLK