Allahabad High Court
Jai Prakesh vs Smt. Krishna Devi & Anothers on 20 July, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 172 of 1992 Petitioner :- Jai Prakesh Respondent :- Smt. Krishna Devi & Anothers Petitioner Counsel :- Sandeep Mukhargi Respondent Counsel :- Shishir Kumar Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shyam Shankar Tiwari,J.
The case is called out in the revised list. None is present for the appellant. In the circumstances, the Court has no option but to dismiss the Appeal for want of prosecution.
The Appeal is accordingly dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 20.7.2010 Hsc/