Delhi High Court - Orders
Biomoneta Research Pvt Ltd vs Controller General Of Patents Designs ... on 7 September, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 297/2022
BIOMONETA RESEARCH PVT LTD. ..... Appellant
Through: Mr. Adarsh Ramanujan, Mr. Lzafeer
Ahmad BF and Mr. Skanda Shekhar,
Advocates. (M: 9582296522)
versus
CONTROLLER GENERAL OF PATENTS DESIGNS
AND ANR. .... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat and Mr.
Alexander Mathai Paikaday,
Advocates for R-1.(M:981075 8606)
3 WITH
+ W.P.(C)-IPD 5/2021 and CM APPL. 20906/2021
BIOMONETA RESEARCH PVT. LTD.ANR & ANR. .... Petitioners
Through: Mr. Adarsh Ramanujan, Mr. Lzafeer
Ahmad BF and Mr. Skanda Shekhar,
Advocates.
versus
CONTROLLER GENERAL OF PATENTS, DESIGN
TRADEMARK AND GEOGRAPHICAL INDICATIONS
& ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat and Mr.
Alexander Mathai Paikaday,
Advocates for R-1.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 07.09.2022
1. This hearing has been done through hybrid mode.
2. Rejoinder arguments have been concluded by Mr. Ramanujan, ld.
Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:12.09.2022 11:26:28Counsel for the Petitioner. Ld. Counsel for the Petitioner has today placed on record the recent developments in the US Patents & Trademarks Office (USPTO) qua the corresponding US Patent Application being Application No.16/462,184 filed on 17th May, 2019.
3. Ld. counsel for the Respondents is given an opportunity to deal with the said documents.
4. List on 27th September, 2022.
5. These are part-heard matters.
PRATHIBA M. SINGH, J.
SEPTEMBER 7, 2022 dj/ms Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:12.09.2022 11:26:28