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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2) in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958

(2)The co-sharer or co-sharers t o whom the share or patti is transferred under section 234. shall be made to execute an Indenture in FORM VII and execute a security bond in Form VIII.G-Sale of Immovable Property