Section 289(1)(b) in Kolkata Municipal Corporation Act, 1980

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State of West Bengal - Subsection

Section 289(1)(b) in Kolkata Municipal Corporation Act, 1980

(b)where separate municipal drains are provided for foul water and for surface water, to discharge directly or indirectly

(i)foul water into a drain provided for surface water, or

(ii)except with the permission of the Municipal Commissioner, surface water into a drain provided for foul water, or