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State of Tamilnadu - Section

Section 1 in The Madurai City Municipal Corporation Act, 1971

1. Short title, extent and commencement.

(1)This Act may be called the Madurai City Municipal Corporation Act, 1971.
(2)It extends to the City of Madurai.
(3)It shall be deemed to have come into force on the first day of May, 1971.