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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002

(h)"Schedule" means a Schedule annexed to these rules;
(I)Words and expressions used but not defined in this rule and defined in the Agreement shall have the meanings respectively assigned to them in that Agreement.