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[Section 13]
[Entire Act]
State of Assam - Subsection
Section 13(2) in Assam Health Service Rules, 1995
| (i) | Commissioner and Secretary Health and F.W. Department | -Chairman |
| (ii) | Director of Health Services | -Member |
| (iii) | Director of Health Services (FW) | -Member |
| (iv) | Representative of Personal Deptt. to be nominated by Secy, notbelow the rank of Deputy Secretary | -Member |
| (v) | Joint Secretary/Deputy Secretary, Health and F.W. | -Member Secretary |