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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in First Statutes of the University of Udaipur

(b)'Authorities', 'Officer', 'Professors', 'Associate Professors', 'Assistant Professors', 'Instructors', 'Ministerial staff', and 'Maintenance and Utility staff mean respectively 'Authorities', 'Officers', 'Professors', 'Associate Professors', 'Assistant Professors', 'Instructors', 'Ministerial staff and the 'Maintenance and Utility Staff of the University'