Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(b) in Kerala Real Estate (Regulation and Development) Act, 2015 (b)maintain such books Of account, records and documents as may be prescribed and shall subject to inspection as and when required by competent authority or authority.
