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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(2)(b) in Jharkhand Advocates' Welfare Fund Act, 2012

(b)the form and the manner in which the annual statement of accounts and annual report shall be prepared under clause (h) of Section 12;