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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005

(2)The annual value of a mineral bearing land held for carrying out mining operations for mineral in relation to a financial year, for an owner who holds mineral bearing land for more than one mineral, shall be the sum of sale prices of all minerals produced during the said period by the owner.