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[Cites 0, Cited by 0] [Section 49A(3)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(3)(b) in The West Bengal Factories Rules, 1958

(b)If the distance between wall and track cannot be made to accommodate such a barrier, the barrier or a turngate shall be placed at the inside of the opening.