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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)In every warehouse or store-place in a dock where dock workers are likely to be employed there shall be provided a sufficient number of spittoons in convenient places and they shall be maintained in a clean and hygienic condition.