Supreme Court of India
Barbara Taylor Bradford And Anr. vs Sahara Media Entertainment Ltd. And ... on 21 July, 2003
Bench: N. Santosh Hegde, B.P. Singh
ORDER
1. Since the impugned judgments are not on record today, we cannot hear the case. Therefore, list this matter on Friday, the 25th of July, 2003.
2. In the meantime, the parties shall file the necessary documents.