Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court of India

Barbara Taylor Bradford And Anr. vs Sahara Media Entertainment Ltd. And ... on 21 July, 2003

Bench: N. Santosh Hegde, B.P. Singh

ORDER

1. Since the impugned judgments are not on record today, we cannot hear the case. Therefore, list this matter on Friday, the 25th of July, 2003.

2. In the meantime, the parties shall file the necessary documents.