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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(7) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(7)"metropolitan commissioner" means the Metropolitan Commissioner of the Authority referred to in sub-clause (d) of clause (i) of sub-section (3) of Section 4 of this Act and to be appointed by the Government who shall be the whole-time Chief Executive Officer of the Metropolitan Region Development Authority;