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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)One complete copy of the roll for each constituency duly authenticated by the Electoral Registration Officer shall also be kept in the office of the Project Authority until the completion of the next intensive revision of that roll.