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[Cites 0, Cited by 0] [Section 263J] [Entire Act]

State of West Bengal - Subsection

Section 263J(2) in The Asansol Municipal Corporation Act, 1990.

(2)It shall be obligatory on the part of the Corporation to furnish such papers, reports, documents, information, data and statistics as may be called for by the Institute of Local Government and Urban Studies from time to time.