Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Haryana - Subsection

Section 105(2) in Haryana Co-operative Societies Act, 1984

(2)The Registrar may of his own motion make an order directing the winding up of a co-operative society -
(a)where the number of members has been reduced to less than that specified under section 5; or
(b)where the society has not commenced working or has ceased to function.