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[Cites 0, Cited by 5] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1) in Tamil Nadu Highways Act, 2001

(1)The Highways Authority or any person authorised by it in this behalf shall, at such time as may be considered necessary, conduct such checks and periodical inspection of the highway boundaries, with the view to ensure the prevention of unauthorised encroachment and the removal of such encroachment.