Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 72 in Sikkim Shops and Commercial Establishments Act, 1983

72.

Every employee and in his absence the Manager shall, on demand produce for inspection to an Inspector all registers, records and notices required to be kept under and for the purposes of this Act.