Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 272 in The Assam Excise Rules, 2016 272. Fixed retail prices of country spirit. - The holder of a licence for the retail sale of country spirit shall not sell such spirit at prices higher or lower than the rate fixed by Government from time to time.
