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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(c) in National Academy of Legal Studies and Research University Act, 1998

(c)three members nominated by the Executive Council from amongst its members out of whom atleast one shall be from those nominated by the Chancellor and one from among them nominated by the Government of Andhra Pradesh.