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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1)(B) in Srinagar and Jammu Cluster Universities Act, 2016

(B)Committee for Recognizing teachers for the Cluster University, amongst the teachers of the Higher Education Department.-The committee for recognizing teachers for Cluster University from amongst the teachers of Higher Education Department shall consist of,-