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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa Medical Registration Rules, 1965

(2)The President under the Orissa Medical Regulation, 1936 (to be called Chairman for the purpose of this rule) shall convene and preside over the first meeting of the members of the Council and shall invite the members present at the meeting to make their nomination for the office of the President in such manner as the Chairman considers fit. Every nomination shall be supported by another member present at the meeting as seconder; provided that no one member shall nominate or second more than one member.