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Supreme Court - Daily Orders

Mv Golden Pride vs Gac Shipping (India) Pvt. Ltd on 19 January, 2026

     ITEM NO.801                           COURT NO.13                   SECTION IX

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).    17265-
     17266/2023

     [Arising out of impugned final judgment and order dated 02-05-2023
     in CA No. 55/2022 24-03-2021 in IA(L) No. 7724/2021 passed by the
     High Court of Judicature at Bombay]

     MV GOLDEN PRIDE                                                  Petitioner(s)

                                                 VERSUS

     GAC SHIPPING (INDIA) PVT. LTD. & ORS.                            Respondent(s)



     Date : 19-01-2026 These petitions were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MANOJ MISRA
                          HON'BLE MR. JUSTICE MANMOHAN


     For Petitioner(s) : Ms. Lubna Naaz, AOR

     For Respondent(s) : Mr Abhishek Puri, Adv.
                         Mr Sahil Grewal, Adv
                         Mrs Reeta Dewan Puri, Adv.
                         Mr. Aditya Verma, AOR
                         Mr. P. N. Puri, AOR


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Not pressed.

(CHETAN ARORA) (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by CHETAN ARORA Date: 2026.01.19 18:12:54 IST Reason: