Supreme Court - Daily Orders
Mv Golden Pride vs Gac Shipping (India) Pvt. Ltd on 19 January, 2026
ITEM NO.801 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17265-
17266/2023
[Arising out of impugned final judgment and order dated 02-05-2023
in CA No. 55/2022 24-03-2021 in IA(L) No. 7724/2021 passed by the
High Court of Judicature at Bombay]
MV GOLDEN PRIDE Petitioner(s)
VERSUS
GAC SHIPPING (INDIA) PVT. LTD. & ORS. Respondent(s)
Date : 19-01-2026 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) : Ms. Lubna Naaz, AOR
For Respondent(s) : Mr Abhishek Puri, Adv.
Mr Sahil Grewal, Adv
Mrs Reeta Dewan Puri, Adv.
Mr. Aditya Verma, AOR
Mr. P. N. Puri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Not pressed.
(CHETAN ARORA) (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by CHETAN ARORA Date: 2026.01.19 18:12:54 IST Reason: