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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(6) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(6)Every professional private educational institution shall submit its annual statement of accounts and statement of assets and liabilities to the prescribed authority duly audited by the chartered accountant every year.