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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009

(1)Where an area has been declared as an infected area under section 20, all provisions of this Act which are applicable in relation to a controlled area shall mutatis mutandis apply thereto as if for the words “controlled area”, the words “infected area” have been substituted.