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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16A(1) in U.P. Industries Services Rules, 1993

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of unfit through Selection Committee constituted in accordance with the provisions of the Uttar Pradesh Constitution of Departmental Promotion Committee (For Posts Outside the Purview of the Service Commission) Rules, 1992.