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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1)(ii) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(ii)The Secretary (Food, Civil Supplies & Consumer Affairs) to the Government of Himachal Pradesh where the order has been passed by the Director: