Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] Union of India - Subsection Section 5(1)(h) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016 (h)ensure that no means or mechanism or lists are used to prevent or deter seafarers from gaining an employment for which they are qualified;