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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(6)(b) in The Assam Factories Service Rules, 1990

(b)
(i)forward the lists for the posts in the cadre of Chief Inspector/Joint Chief Inspector of Factories and Senior Inspector of Factories to the Commission together with the information and documents as referred to in Rule 13 with a request to approve the list.
(ii)the Commission shall consider the list recommended by the Board together with the information and documents and such other documents and informations as may be required by the Commission and obtained from the Appointing Authority. The Commission shall finally approve the list with such modification as it considers just and proper.