Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(c) in The Bombay Secondary School Certificate Examination Act, 1948

(c)to make regulations for imposing penalties for acts of misconduct committed by students appearing for the examination;