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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Greater Bengaluru City Corporation -

Section 17(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)A Polling Officer shall, if so, directed by the Presiding Officer, performall or any of the functions of a Presiding Officer under this Act or any rules or