Himachal Pradesh High Court
Mauji Ram & Another vs . State Of H.P. & Others on 14 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Mauji Ram & another vs. State of H.P. & others .
CWP No. 1514 of 2020 14.8.2023 Present: Ms. Rekha Bansal, Advocate, proxy counsel for the petitioners.
Mr. Pushpender Jaswal, Addl. A.G. Mr. Sumit Sood & Ms. Priyanka Chauhan, DAGs, for the respondents.
of At the joint request of learned counsel for the parties, list on 18.8.2023.
rt (Satyen Vaidya) Judge 14th August, 2023 (kck) ::: Downloaded on - 14/08/2023 20:37:10 :::CIS