Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Mauji Ram & Another vs . State Of H.P. & Others on 14 August, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Mauji Ram & another vs. State of H.P. & others .

CWP No. 1514 of 2020 14.8.2023 Present: Ms. Rekha Bansal, Advocate, proxy counsel for the petitioners.

Mr. Pushpender Jaswal, Addl. A.G. Mr. Sumit Sood & Ms. Priyanka Chauhan, DAGs, for the respondents.

of At the joint request of learned counsel for the parties, list on 18.8.2023.

rt (Satyen Vaidya) Judge 14th August, 2023 (kck) ::: Downloaded on - 14/08/2023 20:37:10 :::CIS